Rana Majumder vs Punjab National Bank
2023 Latest Caselaw 2365 Cal/2

OD-7


                                       ORDER SHEET
                            IN THE HIGH COURT AT CALCUTTA
                                 Civil Appellate Jurisdiction
                                      ORIGINAL SIDE
                                        APO/65/2022
                                           With
                                       WPO/379/2017
                                     IA NO:GA/2/2021




                                       Rana Majumder
                                            Versus
                                     Punjab National Bank
                        (Formerly known as United Bank of India) & Ors.


BEFORE:
The Hon'ble JUSTICE RAJASEKHAR MANTHA
-And-
The Hon'ble JUSTICE SUPRATIM BHATTACHARYA
Date : 29TH AUGUST, 2023.
                                         Mr. Debashis Basu, Adv.; Mr. C. Lahiri, Adv.,
                                                                      ... for appellant.


1.

THE COURT: This appeal has been filed against the judgment and order dated May 13, 2020,

passed by the learned Single Judge in WPO/379/2017.

2. This Court has carefully considered the entire judgment, prima facie there appears no

infirmity.

3. However, on an earnest request being made by the learned counsel for the appellant for

accommodation on account of their counsel Mr. Sudip Sanyal, let this matter stand adjourned

and be fixed as a part-heard matter on Thursday next, i.e. August 31, 2023.

(RAJASEKHAR MANTHA, J.)

(SUPRATIM BHATTACHARYA, J.)

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