Citation : 2023 Latest Caselaw 2361 Cal/2
Judgement Date : 29 August, 2023
OD 7+8+9
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IA GA 2 of 2022
IA GA 3 of 2022
IA GA 5 of 2022
CS 26 of 2021
RAJASTHAN FERTILIZER AND CHEMICAL CORPORATION LIMITED
VERSUS
M/S. BENGAL INDUSTRIAL CORPORATION
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 29th August, 2023.
APPEARANCE:
Mr. Amit Meharia,Adv.
Ms. P. Banerjee,Adv.
Ms. Subika Paul,Adv.
...for the plaintiff.
The Court:- A correction is needed in the judgment dated 14.7.2023
which is as follows:
In the last paragraph at page 12 of the said judgment "GA No. 3 of 2002"
shall be replaced by "GA No. 3 of 2022". Let this correction be made out in the
uploaded copy and the department is directed to do the needful.
The matters will appear in the list on 14th September, 2023.
(SUGATO MAJUMDAR, J.)
s.chandra
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