Cholamandalam Investment And ... vs Aloke Das & Anr
2023 Latest Caselaw 2351 Cal/2

OD - 4

                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Jurisdiction
                              ORIGINAL SIDE

                                EC/563/2018
                    IA NO: GA/1/2020(Old No:GA/403/2020)

      CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                               VS
                        ALOKE DAS & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th August, 2023.

The Court : It is submitted on behalf of the award debtor that they

have paid costs pursuant to the order passed by the Hon'ble Appellate

Court.

Affidavit of Assets filed on behalf of both the judgment debtors be kept

with the records.

The judgment debtors undertake to serve a copy of the Affidavit of

Assets within the course of the day to the Advocates appearing on behalf of

the award holder.

Let this matter appear on 1 September, 2023 under the heading 'For

Examination'.

(RAVI KRISHAN KAPUR, J.)

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