Sajan Kumar Satish Kumar vs Sanjay Kumar Agarwal
2023 Latest Caselaw 2337 Cal/2

OCD-22
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE
                            (COMMERCIAL DIVISION)

                              IA NO. GA 1 OF 2022
                                       IN
                                 CS 70 OF 2022

                             IN THE MATTER OF:
                         SAJAN KUMAR SATISH KUMAR
                                     VS
                           SANJAY KUMAR AGARWAL


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 28th August, 2023.

Appearance:

Mr. K.C Garg, Adv.

Ms. Sunita Agarwal, Adv.

For plaintiff

Mr. Tulsi Das Maiti, Adv. Mr. M.P. Gupta, Adv.

Mr. Pradip Kumar Ghosh, Adv.

For defendant

The Court : This is an application by the plaintiff inter alia for injunction.

Since I have passed a summary judgment in the plaintiff's application being GA 3

of 2022, this application has become infructuous and is disposed of without any

further order.

(ARINDAM MUKHERJEE, J.)

sb/