Indusind Bank Ltd vs Sanjay Prasad
2023 Latest Caselaw 2330 Cal/2

OD-18
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                   EC/759/2014


                               INDUSIND BANK LTD.
                                       VS
                                 SANJAY PRASAD



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th August, 2023.

Appearance:

Ms. Ankita Singh, Adv.

Mr.S. Mukherjee, Adv.

The Court : An adjournment is sought for on behalf of the judgment debtor.

The judgment debtor is directed to serve a copy of the application to the award

holder forthwith.

Let this matter appear on 6 September, 2023 for further hearing.

(RAVI KRISHAN KAPUR, J.)

SK.