Indusind Bank Limited vs Sri Tapas Adhikary
2023 Latest Caselaw 2276 Cal/2

OD-21

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/100/2017

                          INDUSIND BANK LIMITED
                                    VS
                            SRI TAPAS ADHIKARY


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

Appearance:

Mr. Avishek Guha, Adv.

Ms. Debarati Das, Adv.

Ms. Ritika Pal, Adv.

...for the award-holder

The Court : None appears on behalf of the judgment-debtor nor is any

adjournment prayed for on their behalf.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag