Mstc Limited vs Krishna Coke (India) Private ...
2023 Latest Caselaw 2252 Cal/2

OD-77
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                                 EC/597/2018
                     IA NO: GA/1/2019(Old No:GA/1205/2019)




                               MSTC LIMITED
                                     VS
                     KRISHNA COKE (INDIA) PRIVATE LIMITED



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd August, 2023.

Appearance:

Ms. Noelle Banerjee, Adv.

Mr. Dipak Dey, Adv.

...for decree holder.

Mr. Suman Kr. Dutt, Adv.

Mr. Jit Ray, Adv.

Mr. A.P. Agarwalla, Adv.

The Court : The judgment debtor undertakes to serve an Audited copy of its

Balance Sheet by 18 September, 2023.

Let this matter appear alongwith the application under Section 34 of the

Arbitration and Conciliation Act being AP/630/2018 on 20 September, 2023.

The Department is directed to produce the records of AP/630/2018 on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.