Sunflower Synergies Pvt. Ltd vs Raja Ram Saraf
2023 Latest Caselaw 2250 Cal/2

OD-79

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                              EC/425/2019
                  IA NO: GA/1/2020(Old No:GA/499/2020)

                     SUNFLOWER SYNERGIES PVT. LTD.
                                 VS
                           RAJA RAM SARAF


   BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd August, 2023.

Appearance:

Mr. Soumabho Ghose, Adv.

Mr. Aritra basu, Adv.

Mr. Debayan Sen, Adv.

Mr. Krishna Raj Thaker, Adv.

Mr. I. Basu, Adv.

The Court : It is submitted by the parties that in a proceeding

challenging the decree sought to be executed the Hon'ble Division Bench

has passed an order. However, no copy of the order has been made available

till date.

In such circumstances, let this matter appear on 29th August, 2023.

The judgment-debtor is directed to be present for the examination on

the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag