Tata Capital Financial Services ... vs Somnath Mohanty And Anr
2023 Latest Caselaw 2236 Cal/2

OD-145
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                EC/161/2019
                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                     VS
                        SOMNATH MOHANTY AND ANR.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd August, 2023.

Appearance:

Mr. Avishek Guha, Adv.

Mrs. Debarati Das, Adv.

...for the decree-holder.

Mr. Subrata Bhattacharyya, Adv.

...for the judgment-debtors.

The Court: At the instance of the parties, let this matter appear on 31

August, 2023.

The judgment-debtors are directed to be present for further examination.

The presence of the Officer of the decree-holder is noted and dispensed

with.

(RAVI KRISHAN KAPUR, J.)

s.pal