Citation : 2023 Latest Caselaw 2197 Cal/2
Judgement Date : 21 August, 2023
UL
ORDER SHEET
IA No. GA/3/2023
In
CS/67/2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Commercial Division]
DINESH KUMAR GOYAL
-VS-
NITIN KUMAR YADAV AND ANOTHER
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: August 21, 2023.
Appearance:
Ms. Anjana Banerjee, Adv.
...for the defendant no.2
The Court: The matter is mentioned by the learned advocate for the
defendant no.2 for correction in the date of judgment.
By an order dated 17th August, 2023, this Court has disposed of
GA/3/2023 in CS/67/2019 but in the first page of the judgment the date of
judgment is inadvertently recorded as 17th August, 2019 instead of 17th
August, 2023.
In view of the above, in the judgment dated 17th August, 2023, the
date of the judgment be recorded as "17th August, 2023" instead of '17th
August, 2019'.
This correction may be incorporated in the judgment dated 17th
August, 2023.
(KRISHNA RAO, J.)
sp3
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