Reliable Facility Services ... vs Government Of West Bengal
2023 Latest Caselaw 2185 Cal/2

OD 6

                              WPO/1434/2023
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE


          RELIABLE FACILITY SERVICES PRIVATE LIMITED AND ANR.
                                  VS
           GOVERNMENT OF WEST BENGAL, SERVICES THROUGH
             THE FOOD AND SUPPLIES DEPARTMENT AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date: 21st August, 2023.

Appearance:

Mr. Suddhasatva banerjee, Adv.

Mr. Pushan Kar, Adv.

Mr. Sagnik Majumdar, Adv. Mr. Abhidipto Tarafdar, Adv.

. . .for the petitioner.

Mr. Sirsanya Bandopadhyay, Adv.

Mr. Arka Kr. Nag, Adv.

. . .for the State.

The Court: Hearing is concluded. Judgment is reserved.

Written notes of argument filed by both sides be kept on record.

(SABYASACHI BHATTACHARYYA, J.)

sp/