Jyoti Biswas vs Union Of India And Anr
2023 Latest Caselaw 2176 Cal/2

OD -8

                                ORDER SHEET

                              WPO/1411/2023
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE

                              JYOTI BISWAS
                                    VS
                          UNION OF INDIA AND ANR

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN

Date: 21st August, 2023.

Appearance:

Mr. Arijit Chakrabarti, Adv. Mr. Debaditya Banerjee, Adv. Syed Wasim Faruque, Adv.

...For the Petitioner

Mr. Debasish Chaudhuri, Adv.

Ms. Kanika Gupta, Adv.

...Union of India

Mr. Bhaskar Prosad Banerjee, Adv.

Mr. K.K. Maiti, Adv.

Mr. Tapan Bhanja, Adv.

Mr. Abhradip Maity, Adv.

...for Customs Authority

The Court: Learned advocates appearing for the parties submit that on

one of the issues involved in this writ petition judgment is awaiting in one

appeal before the Division Bench and considering this fact, this matter is

adjourned till 4th September, 2023.

(MD. NIZAMUDDIN, J.)

TR/