Citation : 2023 Latest Caselaw 2172 Cal/2
Judgement Date : 21 August, 2023
OD -4
ORDER SHEET
WPO/2245/2022
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
JYOTI BISWAS
VS
UNION OF INDIA AND ANR
BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date: 21st August, 2023.
Appearance:
Mr. Arijit Chakrabarti, Adv. Mr. Debaditya Banerjee, Adv. Syed Wasim Faruque, Adv.
...For the Petitioner
Mr. Navneet Misra, Adv.
...For Union of India
Mr. Bhaskar Prasad Banerjee, Adv.
Mr. K.K. Maiti, Adv.
Mr. Tapan Bhanja, Adv.
Ms. Aishwarya Rajyashree, Adv.
...for Customs Authority
The Court: Learned advocates appearing for the parties submit that on
one of the issues involved in this writ petition judgment is awaiting in one
appeal before the Division Bench and considering this fact, this matter is
adjourned till 4th September, 2023.
(MD. NIZAMUDDIN, J.)
TR/
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!