Tata Capital Financial Services ... vs Somnath Mohanty And Anr
2023 Latest Caselaw 2147 Cal/2

OD-50

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/161/2019

                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                     VS
                        SOMNATH MOHANTY AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 18th August, 2023.

Appearance:

Ms. Debarati Das, Adv.

Ms. Ritika Pal, Adv.

..for the award-holder

The Court : Mr. Avishek Guha, Advocate appearing on behalf of the award-

holder is not present in Court. The matter has been heard on numerous

occasions. The representative of the award-holder finance company is directed to

be present on the returnable date.

Let this matter appear on 22nd August, 2023 as a "Specially Fixed Matter".

The judgment-debtors are directed to be present on the returnable date. The

judgment-debtors would be further examined on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag