Chittaranjan Locomotive Works vs Ferro Crafts And Ors
2023 Latest Caselaw 2099 Cal/2

OD-44

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   AP/279/2019
                                IA NO: GA/1/2022

                           INDIAN RAILWAY THRH GM
                      CHITTARANJAN LOCOMOTIVE WORKS
                                      VS
                           FERRO CRAFTS AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 17th August, 2023.

                                                                           Appearance:
                                                               Mr. Dibyendu Ghosh, Adv.

                                                                 Mr. Partha Ghosh, Adv.
                                                               Mr. Rahul Agarwala, Adv.
                                                               ...for the judgment-debtors


        The Court : The petitioner prays for an adjournment.

        The respondents remain unrepresented.

In such circumstances, let this matter appear in the Monthly List of

October, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag