Poonawalla Fincorp Limited vs Somnath Mallik And Ors
2023 Latest Caselaw 2080 Cal/2

O-277
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                               EC/253/2019
                         POONAWALLA FINCORP LIMITED
                                    VS
                          SOMNATH MALLIK AND ORS.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th August, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

...for the decree-holder.

The Court: Affidavit of Service filed on behalf of the decree-holder be kept

with the records.

None appears on behalf of the judgment-debtors nor is any adjournment

prayed for on their behalf.

As a last chance, let this matter appear on 31 August, 2023.

It is made clear that in default of appearance, appropriate orders for

warrants of arrest would be passed against the judgment-debtors.

Affidavit of Service is to be filed by the decree-holder on the returnable

date.

(RAVI KRISHAN KAPUR, J.)

s.pal