A S Plaza Private Limited vs Purnima Purakayastha & Anr
2023 Latest Caselaw 2070 Cal/2

OD-10

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                EC/619/2018
                        IA NO: GA/1/2019, GA/2/2019,
                       GA/3/2020(Old No:GA/471/2020)

                         A S PLAZA PRIVATE LIMITED
                                     VS
                       PURNIMA PURAKAYASTHA & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 16th August, 2023.

                                                                          Appearance:
                                                           Mr. Suchayan Banerjee, Adv.
                                                              Mr. Nirupam Sarkar, Adv.
                                                            ...for the added respondent

Mr. Ganesh N. Jajodia, Adv.

...for the Receiver

Ms. Labaryasree Sinha, Adv.

Ms. Nafvisa Yasmin, Adv.

...for the award-holder

Mr. Debsoumya Basak, Adv.

Mr. Viswajit Dasgupta (Neogi), Adv.

...for the respondents

The Court : It is submitted on behalf of the decree-holder that the Affidavit

of Assets have been filed by the judgment-debtors, the judgment-debtors are not

present in Court.

Let this matter appear under the heading "For Examination of the

Judgment-Debtors" on 6th September, 2023.

In the meantime, the judgment-debtor no. 1 for the present, is directed to

be present on the returnable date.

The Receiver is directed to be prepared a Valuation report in respect of the

subject premises lying in his possession in terms of the order dated 29th March,

2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag