Tata Capital Financial Services ... vs Allied Tarding Co And Ors
2023 Latest Caselaw 2023 Cal/2

OD-10

                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                 EC/47/2023

                    TATA CAPITAL FINANCIAL SERVICES LTD
                                     VS
                        ALLIED TARDING CO AND ORS.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 11th August, 2023.

                                                                          Appearance:
                                                       Ms. Archana Chowdhury, Adv.
                                                                  ...for the petitioner

                                                              Mr. Kaustav Shome, Adv.
                                                                 Mr. Tanmoy Sett, Adv.
                                                                 Mr. Arpan Guha, Adv.
                                                                  ...for the respondents

The Court:- The award-debtors have filed their composite affidavit of

assets. The affidavit of assets has handed over to the Advocate-on-Record of

the award-holder.

List this matter on 15th September, 2023 for examination of the

judgment-debtor no. 2.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)