South Calcutta Diesels Pvt Ltd vs Naveen Tools Manufacturing ...
2023 Latest Caselaw 1993 Cal/2

OD-8
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                                  EC/281/2016


                     SOUTH CALCUTTA DIESELS PVT LTD
                                  VS
                 NAVEEN TOOLS MANUFACTURING CO.PVT LTD


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th August, 2023.

Appearance:

Mr. Jishnu Chowdhury, Adv.

Ms. Rajshree Kajaria, Adv.

Mr. P. Chowdhury, Adv.

Mr. S. Ghosh, Adv.

...for decree holder.

Mr. Reetobroto Mitra, Adv.

Mr. K. Mullick, Adv.

Mr. Vivek Basu, Adv.

Mr. Arindam Paul, Adv.

The Court : At the instance of the judgment debtor, let this matter appear

as a 'Specially Fixed Matter' on 16 August, 2023.

It is made clear that no further adjournment would be granted to the

judgment debtor. It is also made clear that if for some reason the offer made by

the decree holder is not accepted till the returnable date, the decree holder will

be entitled to the full decretal amount without any concession whatsoever.

(RAVI KRISHAN KAPUR, J.)

SK.