M/S. Rana Chairs vs Director General (Town
2023 Latest Caselaw 1974 Cal/2

Citation : 2023 Latest Caselaw 1974 Cal/2
Judgement Date : 9 August, 2023

Calcutta High Court

M/S. Rana Chairs vs Director General (Town on 9 August, 2023

O-19

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/5/2017

                              M/S. RANA CHAIRS
                                      VS
                          DIRECTOR GENERAL (TOWN
                          PLANNING), K.M.C. AND ORS.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th August, 2023.

The Court: The judgment-debtors remain unrepresented.

The matter had appeared on repeated occasions when an

adjournment was sought for on behalf of the judgment-debtors.

As a last chance, let this matter appear as a "Specially Fixed Matter"

on 18th August, 2023.

It is made clear that in default of appearance, appropriate orders

would be passed on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

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