Limited) vs Dalia Sengupta And Ors
2023 Latest Caselaw 1963 Cal/2

Citation : 2023 Latest Caselaw 1963 Cal/2
Judgement Date : 9 August, 2023

Calcutta High Court

Limited) vs Dalia Sengupta And Ors on 9 August, 2023

O-117

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/410/2019

                          IDFC FIRST BANK LIMITED
                       (FORMERLY M/S CAPITAL FIRST
                                  LIMITED)
                                     VS
                         DALIA SENGUPTA AND ORS.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th August, 2023.

The Court: The Affidavit of Assets and the Vakalatnama filed on behalf

of the judgment-debtors be kept with the records.

Let this matter appear on 29th August, 2023. The judgment-debtors

are directed to be present on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

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