Cj Darcl Logistics Ltd vs Satyendra Singh And Ors
2023 Latest Caselaw 1941 Cal/2

OD-97
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                                  EC/338/2019
                                IA NO: GA/2/2023

                          CJ DARCL LOGISTICS LTD
                                    VS
                         SATYENDRA SINGH AND ORS


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 8th August, 2023.



                                                                          Appearance:
                                                                 Mr. Ayan Dutta, Adv.
                                                                Mr. Rajib Mullick, Adv.
                                                            Ms. Sonia Mukherjee, Adv.
                                                                     ...for respondent.

The Court : By an order dated 17 July, 2023, the award debtors

were directed to file their Affidavit of Assets. It is submitted on behalf of

the award debtors that further opportunity be granted to the judgment

debtor to file their Affidavit of Assets.

In such circumstances, let this matter appear on 21 August, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.