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Birla Corporation Limited vs South Eastern Coalfields Limited ...
2023 Latest Caselaw 1922 Cal/2

Citation : 2023 Latest Caselaw 1922 Cal/2
Judgement Date : 7 August, 2023

Calcutta High Court
Birla Corporation Limited vs South Eastern Coalfields Limited ... on 7 August, 2023
O-49
                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                  EC/627/2018

                        BIRLA CORPORATION LIMITED
                                   VS
                 SOUTH EASTERN COALFIELDS LIMITED & ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th August, 2023

Appearance:

Mr. Manoj Kumar Tiwari, Adv.

Mr. Arham Kothari,Adv.

The Court:- Notwithstanding a direction dated 19th July, 2023, the decree

holder has been unable to ascertain as to whether payments have been received

by the judgment debtor no.1 or not.

As a last chance, let this matter appear on 14th August, 2023.

It is made clear that no further opportunity would be granted to the award

holder.

(RAVI KRISHAN KAPUR, J.) D.Ghosh

 
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