Citation : 2023 Latest Caselaw 1915 Cal/2
Judgement Date : 7 August, 2023
OD-15
ORDER SHEET
AP/367/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RITESH AGARWAL
Versus
ADITYA BIRLA FINANCE LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 7th August, 2023 Appearance:
Mr. Bhaskar Dwivedi, Adv.
Mr. Jyoti Routh, Adv.
Ms. S. Das, Adv.
Mr. Ritoban Sarkar, Adv. Ms. Puja Sett Chakraborty, Adv.
The Court: Since a judgment on a similar point, i.e., service of the Award,
is due to be delivered tomorrow, i.e., on 8th August, 2023, list this matter on
10th August, 2023.
(MOUSHUMI BHATTACHARYA, J.)
sg.
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