Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kabari Pvt Ltd vs Shrimati Ila Basu & Ors
2023 Latest Caselaw 1904 Cal/2

Citation : 2023 Latest Caselaw 1904 Cal/2
Judgement Date : 7 August, 2023

Calcutta High Court
Kabari Pvt Ltd vs Shrimati Ila Basu & Ors on 7 August, 2023
O-13
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE



                                  EC/517/2014


                                KABARI PVT LTD
                                       VS
                            SHRIMATI ILA BASU & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th August, 2023.

Appearance:

Mr. S. Sengupta, Adv. Mr. Aditya Garodia, Adv. Mr. Pintu Ghosh, Adv. Ms. R. Singhee, Adv.

Mr. U. Garodia, Adv.

The Court : As prayed for by the parties, let this matter appear on 17

August, 2023.

In the meantime, the judgment debtor is directed to comply with the

earlier order of Court.

(RAVI KRISHAN KAPUR, J.)

SK.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter