Srei Equipment Finance Ltd vs Radha Krishna Construction And ...
2023 Latest Caselaw 1896 Cal/2

OCDSL-2

                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                                  EC/15/2023
                               IA NO. GA/2/2023

                     SREI EQUIPMENT FINANCE LTD.
                                 VS
                 RADHA KRISHNA CONSTRUCTION AND ORS.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 4th August, 2023.

Appearance:

Mr. Rajib Mullick, Adv.

Ms. Sonia Mukherjee, Adv.

...for the award-holder

Mr. Abhishek Gupta, Adv.

Ms. Ishita Roy, Adv.

...for the judgment-debtor

The Court:- Learned counsel appearing for the judgment-debtors have

filed the four affidavits of assets of the four judgment-debtors in Court today.

Copies of the affidavits have already been served on the petitioner.

Adjournment is taken on behalf of the counsel appearing for the

petitioner. The judgment-debtor nos. 2 and 4 are present in Court.

List this matter on 15th September, 2023 for examination of the

judgment-debtors.

The warrants of arrest are kept in abeyance till the returnable date.

It is submitted on behalf of the judgment-debtors that the judgment-

debtor no. 3 is suffering from a health condition and hence could not present

in Court.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)