Srei Equipment Finance Limited vs M/S. Amar Stone Works & Ors
2023 Latest Caselaw 1889 Cal/2

OD-10

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/494/2018

                     SREI EQUIPMENT FINANCE LIMITED
                                   VS
                      M/S. AMAR STONE WORKS & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th August, 2023.

Appearance:

Mr. A. Chowdhury, Adv.

...for the petitioner

The Court: At the instance of the award-holder, let this matter appear

on 22nd August, 2023.

In the meantime, the Department is directed to file a Report in terms

of the earlier orders of the Court.

Additionally, the award-holder is also directed to effect service on the

judgment-debtor and file an Affidavit of service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag