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Jagriti Trade Services Pvt. Ltd vs Augustus Avani Land Developers ...
2023 Latest Caselaw 1828 Cal/2

Citation : 2023 Latest Caselaw 1828 Cal/2
Judgement Date : 2 August, 2023

Calcutta High Court
Jagriti Trade Services Pvt. Ltd vs Augustus Avani Land Developers ... on 2 August, 2023
OD-2
                               ORDER SHEET

                             EC/212/2014
                 IA No. GA/1/2020 (Old No. GA/39/2020)

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                JAGRITI TRADE SERVICES PVT. LTD.
                              -VS-
            AUGUSTUS AVANI LAND DEVELOPERS PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : August 2, 2023.

Appearance:

Ms. Mini Agarwal, Adv.

The Court: Counsel for the decree-holder is present.

None appears on behalf of judgment-debtor.

Counsel for the decree-holder prays for time for taking

instructions.

In view of the submission made by the counsel for the decree-

holder, let the matter appear on 18th August, 2023.

(KRISHNA RAO, J.)

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