Smt. Anita Sarawagi And Ors vs Mr. Rajeev Sarawagi And Ors
2023 Latest Caselaw 1815 Cal/2

OD-20                         ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                             CS/680/1961
 IA NO: GA/1/1995(Old No:GA/914/1995), GA/2/1999(Old No:GA/1655/1999),
                    GA/3/2000(Old No:GA/232/2000),
     GA/5/2000(Old No:GA/397/2000), GA/6/2001(Old No:GA/108/2001),
                              GA/16/2023

                     SMT. ANITA SARAWAGI AND ORS.
                                  VS
                     MR. RAJEEV SARAWAGI AND ORS.



BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 1st August, 2023 Appearance :

Mr. D. Sengupta. Adv. Mr. P. Bagaria, Adv.

Mr. S. K. Bhattacharyya, Adv.

Mr. S. Burman, Adv.

Mr. S. K. Kasera, Adv.

Mr. S. K. Bhattacharyya, Adv.

Mr. B. M. Bagaria, Adv.

Mr. R. K. Khandelwal, Adv. Mr. A. Rashid Khan, Adv. Mr. S. Banerjee, Adv. Mr. V. Paswan, Adv.

Mr. A. H. Khan, Adv.

The Court: Parties file terms of settlement with a prayer that

preliminary decree may be drawn up on terms of the settlement.

Let the matter be reserved for judgment.

(SUGATO MAJUMDAR, J.)

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