Indusind Bank Limited vs Ranjit Barman & Anr
2023 Latest Caselaw 1804 Cal/2

OD-5

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/391/2015

                            INDUSIND BANK LIMITED
                                      VS
                             RANJIT BARMAN & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st August, 2023.

Appearance:

Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

...for the judgment-debtors

The Court:- An adjournment is sought for on behalf of the judgement-

debtors.

The award-holder remains unrepresented.

As a last chance, let this matter appear in the Monthly List of September,

2023.

The judgment-debtors are directed to serve a notice on the award-holder

and the Advocates who are appearing on their behalf and file an Affidavit of

Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag