L & T Finance Limited vs Santosh Kumar Sahu & Anr
2023 Latest Caselaw 1795 Cal/2

Citation : 2023 Latest Caselaw 1795 Cal/2
Judgement Date : 1 August, 2023

Calcutta High Court

L & T Finance Limited vs Santosh Kumar Sahu & Anr on 1 August, 2023

OD-35

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/644/2015

                            L & T FINANCE LIMITED
                                      VS
                         SANTOSH KUMAR SAHU & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st August, 2023.

The Court:- At the instance of the award-holder, let this matter appear on

23rd August, 2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtors and the Advocates who are appearing on their behalf and file

an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

Download the LatestLaws.com Mobile App