Surendra Singh Bengani vs Madhukar Nowlakha
2023 Latest Caselaw 989 Cal/2

ORDER SHEET
                                                                                  OD-11
                            IA No. GA/1/2022
                                    In
                               CS/7/2022
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION


                         SURENDRA SINGH BENGANI
                                VERSUS
                           MADHUKAR NOWLAKHA


  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date:19th April, 2023.

                                                                              Appearance:
                                                                Mr. Rohit Banerjee, Adv.
                                                       Mr. Virendra Singh Bengani, Adv.
                                                              For the plaintiff/petitioner.

                                                                   Mr. Ayan Dutta, Adv.
                                                               Mr. Bimalendu Das, Adv.
                                                                  Ms.Shomrik Das, Adv.
                                                          For the defendant/respondent

The Court :- The plaintiff resumes argument in support of its

application for attachment before judgment and concludes the same. The

defendant begins his argument, but the same is not concluded due to paucity of

time.

Let this matter appear on 26th April, 2023.

(ARINDAM MUKHERJEE, J.)

snn.