Prem Kumar Chowdhury vs Jiyajeerao Cotton Mills Ltd. And ...
2023 Latest Caselaw 978 Cal/2

OD-14
                                ORDER SHEET

                                 EC/278/2022

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                           [COMMERECIAL MATTER]


                        PREM KUMAR CHOWDHURY
                                Versus
                 JIYAJEERAO COTTON MILLS LTD. AND ORS.

  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : April 19, 2023.

Appearance:

Mr. Suvasish Sentupta, Adv. Mr. Debdut Mukherjee, Adv. Mr. Kaushik Banerjee, Adv. Ms. Rashmita Sen, Adv.

...for the decree-holder

Mr. Pratik Ghose, Adv.

Mr. Avishek Roy Chowdhury, Adv. ...for the judgment-debtor no.2

The Court: The judgment-debtor no.2 seeks to file supplementary affidavit.

Let such affidavit be filed by the judgment-debtor no.2 within the

returnable date about the convertible debentures.

Let the matter appear on 7th July, 2023.

(AJOY KUMAR MUKHERJEE, J.)

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