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(Formerly Kolkata Improvement ... vs Dagcon (India) Private Limited
2023 Latest Caselaw 957 Cal/2

Citation : 2023 Latest Caselaw 957 Cal/2
Judgement Date : 17 April, 2023

Calcutta High Court
(Formerly Kolkata Improvement ... vs Dagcon (India) Private Limited on 17 April, 2023
ODC-21
                                   ORDER SHEET

                                  IA NO. GA/2/2023
                                        WITH
                                    EC/434/2022
                                          In
                                     AP/745/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

              KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
                 (FORMERLY KOLKATA IMPROVEMENT TRUST)
                                   VS
                      DAGCON (INDIA) PRIVATE LIMITED


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 17th April, 2023
                                                                         Appearance:
                                                            Mr. Jishnu Saha, Sr. Adv.
                                                              Mr. Avishek Guha, Adv.
                                                   Mr. Sirsanya Bandopadhyay, Adv.
                                                           Ms. Akansha Chopra, Adv.
                                                                   ...for the petitioner

                                                      Mr. Surajit Nath Mitra, Sr. Adv.
                                                         Mr. Sankarsan Sarkar, Adv.
                                                       Ms. Anshumala Bansal, Adv.
                                                     Ms. Prarthana Singha Roy, Adv.
                                                                 ...for the respondent

The Court: Heard Counsel appearing on behalf of the parties.

Reserved for judgment.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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