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Abhishek Buchasia vs Mohan General Trading Company
2023 Latest Caselaw 931 Cal/2

Citation : 2023 Latest Caselaw 931 Cal/2
Judgement Date : 12 April, 2023

Calcutta High Court
Abhishek Buchasia vs Mohan General Trading Company on 12 April, 2023
OD-2
                                ORDER SHEET

                               EC/514/2011
                                   WITH
                                CS/37/2008
                  IA NO: GA/2/2015 (Old No: GA/2918/2015)

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                          ABHISHEK BUCHASIA
                                 VS
                    MOHAN GENERAL TRADING COMPANY


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 12th April, 2023

Appearance:

Mr. K.C. Garg, Adv.

Ms. Sunita Agarwal, Adv.

The Court: None appears on behalf of the judgment-debtor.

Mr. K.C. Garg, learned Advocate for decree-holder at the outset indicates

that the suit number has been wrongly mentioned in the cause list as

CS/65/2010 instead of CS/37/2008.

On the previous date, similar mistake appeared in the daily cause list

and necessary corrections were directed to be made. However, in today's list

also the suit number has been wrongly mentioned as CS/65/2010 instead of

CS/37/2008. Thus, CS/65/2010 appearing in the day's list be read as

CS/37/2008.

Central Filing Section, Original Side, High Court, Calcutta is directed to

take appropriate steps so that the actual suit number being CS/37/2008 is

incorporated in the daily cause list.

Learned Registrar, Original Side is directed to look into the matter.

For ends of justice, the matter stands adjourned.

Let the mater appear on 12th May, 2023.

Let a copy of this order be sent to learned Registrar, Original Side, High

Court, Calcutta for the needful.

(BIVAS PATTANAYAK, J.)

R.Bhar

 
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