Sri Sandeep Kabra And Ors vs Reserve Bank Of India And Ors
2023 Latest Caselaw 919 Cal/2

OD-4
                           ORDER SHEET

                           WPO/193/2023

                  IN THE HIGH COURT AT CALCUTTA
                    Constitutional Writ Jurisdiction
                           ORIGINAL SIDE


                   SRI SANDEEP KABRA AND ORS.
                            VERSUS
                  RESERVE BANK OF INDIA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : April 11, 2023.
                                                               Appearance:
                                                   Mr. Jishnu Saha, Sr. Adv.
                                                Mr. Swatarup Banerjee, Adv.
                                                     Mr. Avishek Guha, Adv.
                                                   Mr. Shaunak Ghosh, Adv.
                                                 Ms. Akansha Chopra, Adv.

                                                Mr. Shiv Mangal Singh, Adv.
                                                Ms. Jahan Ara Kulsum, Adv.
                                                    Ms. Moriam Sanfui, Adv.


         The Court: Heard learned counsel appearing for the petitioners

and the respondent Bank.

List this matter on 24th April, 2023 under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

sg.