Kanoi Tea Pvt. Ltd. & Anr vs Board Of Trustees For The Port Of ...
2023 Latest Caselaw 873 Cal/2

OD 22 & 23


                      IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE

                               WPO/728/2006
                    IA NO:GA/2/2020 (Old No.GA/943/2020)
                       GA/3/2020 (Old No.GA/944/2020)

                       KANOI TEA PVT. LTD. & ANR.
                                  VS
              BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
                                 With

                                WPO/506/2006

                        KANOI TEA PVT. LTD. & ANR.
                                   VS
               BOARD OF TRUSTEES OF THE PORT OF CALCUTTA



    BEFORE:
    The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
    Date: 4th April, 2023.


                                                                        Appearance:
                                               Mr. Partha Sarathi Sengupta, Sr. Adv.
                                                       Mr. Shyamal Sarkar, Sr. Adv.
                                                        Mr. Sankarsan Sarkar, Adv.
                                                       Mr. Meghajit Mukherjee, Adv.
                                                          Ms. Priyanka Prasad, Adv.
                                                                 ...for the petitioners

                                                         Mr. Kishore Datta, Sr. Adv.
                                                        Mr. Ashok Kumar Jena, Adv.
                                                                ...for the respondent

The Court: Written notes of arguments filed by the parties be kept on

record. The matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.) B.Pal