Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Sadhan Barman vs Unknown
2023 Latest Caselaw 3054 Cal

Citation : 2023 Latest Caselaw 3054 Cal
Judgement Date : 28 April, 2023

Calcutta High Court (Appellete Side)

Sadhan Barman vs Unknown on 28 April, 2023

28.04.2023 Serial no. 39 Dd

CRA 318 of 2021

In the matter of : Sadhan Barman ... ...Appellant

Mr. Kaushik Chowdhury, Advocate ... ... For the Appellant

Ms. Zareen N. Khan, Mr. Arup Sarkar, Advocates ... ...For the State

Heard learned advocates appearing for the appellant and the State.

Written notes on argument submitted on behalf of the State be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs