M/S. Sta-Cc(Jv) & Anr vs Eastern Coalfields Limited & Ors
2023 Latest Caselaw 3051 Cal

Citation : 2023 Latest Caselaw 3051 Cal
Judgement Date : 28 April, 2023

Calcutta High Court (Appellete Side)

M/S. Sta-Cc(Jv) & Anr vs Eastern Coalfields Limited & Ors on 28 April, 2023

28.04.2023
sayandeep
Sl. No. 10
Ct. No. 05


                               WPA 27793 of 2023

                           M/s. STA-CC(JV) & Anr.
                                   -Versus-
                        Eastern Coalfields Limited & Ors.

                  Mr. Subhojit Seal
                                              ...... for the petitioners
                  Mr. Debnath Ghosh
                  Mr. Syed Nurul Arefin
                  Mr. Rahul singh
                  Ms. Rashmi Binayak
                                                    .......for the ECL


                  Learned counsel appearing for the respondent-

ECL has handed up an index to the Notes filed by

counsel.

List this matter on 15th May, 2023 under the

heading "For Judgment".

(Moushumi Bhattacharya, J.)

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