Sk. Farid @ Fariduddin vs The State Of West Bengal
2023 Latest Caselaw 2983 Cal

27.04. 2023 item No.1 n.b.

ct. no. 551 CRR 1525 of 2018 with IA No. CRAN 1 of 2022 + CRAN 2 of 2022

Sk. Farid @ Fariduddin Vs.

The State of West Bengal.

Mr. Narayan Prasad Agarwala, Mr. Pratick Bose, .....for the State.

This matter appears for correction.

It appears that the first page of the judgment passed by

this Court on 20.4.2023 in the cause title CRAN 1 of 2022 was

written as CRAN 1 of 2020 erroneously. CRAN 1 of 2020 shall be

read as CRAN 1 of 2022.

The instant order shall be made a part of the judgment

passed by this Court on 20.4.2023.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

( Subhendu Samanta, J.)