Rishikesh Chem & Anr vs The State Of West Bengal & Others
2023 Latest Caselaw 2959 Cal

26.04.2023
Item No.1.
Court No.6.
   AB
                               M.A.T. 722 of 2023
                                      With
                               IA CAN 1 of 2023

                           Rishikesh Chem & Anr.
                                     Vs
                      The State of West Bengal & Others

                    Mr. Biswaroop Bhattacharya,
                    Mr. Pratik Majumdar   ....for the Appellants.

                    Mr. Biswajit Mukherjee,
                    Mr. Gopal Chandra Das     .....for the KMC.

                    Ms. Noelle Banerjee,
                    Mr. Ritoban Sarkar,
                    Ms. Sakshi Jha,
                    Ms. Shreya Ghosh Dastidar,
                    Mr. Vivek Murarka ....for the Respondent No.9.

Hearing is concluded.

Written Notes of Argument filed by the parties be

kept with the records.

Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)