Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

CRA (DB)/18/2022
2023 Latest Caselaw 2958 Cal

Citation : 2023 Latest Caselaw 2958 Cal
Judgement Date : 26 April, 2023

Calcutta High Court (Appellete Side)

CRA (DB)/18/2022 on 26 April, 2023

26.04.2023

KAUSHIK CAV

C.R.A. (DB) 18 of 2022 (CRAN 1 of 2022)

Mr. Angshuman Chakraborty ... for the appellant as amicus curiae

Mr. S. G. Mukherjee, learned Public Prosecutor Mr. Partha Pratim Das Ms. Manasi Roy ... for the State

Heard the learned amicus curiae.

Written notes on argument submitted in Court be taken

on record.

Heard the learned advocate for the State.

Written notes on argument submitted in Court be taken

on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Rai Chattopadhyay, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs