Sachindranath Misra vs State Of West Bengal & Ors
2023 Latest Caselaw 2917 Cal

61   25.4.2023                           WPA 29713 OF 2015
Sc   Ct. no.22                                with
                                    I.A. No. CAN 1 OF 2020
                                  (Old No. CAN 5745 OF 2020)
                                              with
                                    I.A. No. CAN 2 OF 2020
                                              with
                                    I.A. No. CAN 3 OF 2020

                                               -----------

Sachindranath Misra Vs.

State of West Bengal & Ors.

Mr. Sachindranath Misra ...Petitioner (in person) Mr. Mrinal Kanti Ghosh ...For the State

Shri Sachindranath Misra, the petitioner appeared

in person.

Mr. Mrinal Kanti Ghosh, learned State counsel

submitted that, on the selfsame issue involved in this writ

petition, a decision is pending before this Court in which

a judgment has been reserved.

The writ petitioner submitted that, the issue is

altogether different.

ACO Be that as it may, this writ petition shall appear for

further consideration under the heading "For Orders" on

June 7, 2023.

(Aniruddha Roy, J.)