Subham Paul vs Sankari Mondal And Ors
2023 Latest Caselaw 2914 Cal

25.04.2023
 KC(11)
                               F.M.A. 110 of 2023
                                  Subham Paul
                                     -versus-
                             Sankari Mondal and Ors.
                                       With
                                 CAN 1 of 2023
                                       With
                                 CAN 2 of 2023



             Mr. Devajyoti Barman,
             Ms. Sanjukta Basu Mallick............For the appellant.

             Mr. Joydeep Kar, Sr. Adv.,
             Mr. Sagar Bandyopadhyay,
             Mr. Arijit Chakraborty,
             Mr. K.K. Maity,
             Mr. Supriyo Kumar Roy,
             Mr. Tamal Banerjee,
             Ms. Puja Rajbhar........................For the respondent

nos. 7 -10 & 15 - 19.

Mr. Kamal Krishna Pathak, Mr. Souvik Maji...........................For the respondent no. 23.

As the facts and circumstances are identical, the

appeal (F.M.A. 110 of 2023) and the applications (CAN 1

of 2023 and CAN 2 of 2023) are disposed of in terms of

the judgment and order made today in F.M.A. 109 of

2023 and the applications CAN 1 of 2023 and CAN 2 of

2023 ( Subham Paul -vs- Sankari Mondal and Ors.), as

if the order passed therein is inserted in this appeal and

applications also.

(I.P. MUKERJI, J.)

(BISWAROOP CHOWDHURY, J.)