Bla Projects Pvt. Ltd vs Damodar Valley Corporation And ...
2023 Latest Caselaw 2882 Cal

24th April, 2023
 (D/L No.12)
    (SKB)

                                          W.P.A. 26117 of 2022

                                       BLA Projects Pvt. Ltd.
                                                Versus
                                 Damodar Valley Corporation and others


                               Mr. Kishore Datta,
                               Mr. Amitesh P. Ray
                                                        ... for the petitioner.

                               Mr. Shaunak Ghosh
                                              ... for the respondent no.4.

Mr. Anirban Ray, Mr. Swarajit Dey, Ms. Riddhi Jain ... for the D.V.C.

Ms. Purabi Saha (Das) ... for the U.O.I.

Learned counsel appearing for the parties have

handed up their respective Notes.

List this matter on 2nd May, 2023 under the

heading "For Judgment".

The interim order, which is due to expire on 28 th

April, 2023, is extended till 3rd May, 2023.

(Moushumi Bhattacharya, J.)