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Dalgobinda Deoghoria vs State Of West Bengal
2023 Latest Caselaw 2726 Cal

Citation : 2023 Latest Caselaw 2726 Cal
Judgement Date : 19 April, 2023

Calcutta High Court (Appellete Side)
Dalgobinda Deoghoria vs State Of West Bengal on 19 April, 2023
 19.04.2023
  S/L. No. 5
Court No.12
   Suvayan/
   Sourav
                                FMA 1265 of 2022

                              Dalgobinda Deoghoria
                                       Vs.
                              State of West Bengal

               Mr. Ram Anand Agarwala
                                                  ...for the appellant.

               1.

Heard.

2. The date of the order sheet pronouncing the

judgment in FMA 1265 of 2022 is corrected in Court

by us.

3. A copy with corrected date of order be uploaded

by the department.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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