Ashapurna Mandal vs The New India Assurance Co. Ltd. & ...
2023 Latest Caselaw 2565 Cal

Citation : 2023 Latest Caselaw 2565 Cal
Judgement Date : 13 April, 2023

Calcutta High Court (Appellete Side)

Ashapurna Mandal vs The New India Assurance Co. Ltd. & ... on 13 April, 2023

 21   13.04.
 Ct    2023                       FMA 168 of 2010
237
rup
                                Ashapurna Mandal
                                      Versus
                      The New India Assurance Co. Ltd. & Anr.


                    Mr. Saidur Rahaman          ... for the respondent.

Mrs. Sucharita Paul ... for the Insurance Co.

Heard learned advocates on behalf of both the

parties on 12.04.2023 and today at length.

Judgment reserved.

(Bibhas Ranjan De, J.)

Download the LatestLaws.com Mobile App