Trading Co vs State Of West Bengal & Ors
2023 Latest Caselaw 2474 Cal

11.4.2023 ks WPA 393 of 2022 sl. 1 CAN 1 of 2023 Monoj Kumar Singh, Proprietor of M/s. Sunny Trading Co.

Vs State of West Bengal & Ors.

Mr. Arijit Chakraborti, Mr. Lalit Baid, Mr. Prabir Bera ... For the Petitioner. Mr. A. Roy, Ld. GP Mr. T.M. Siddiqui, Mr. D. Ghosh, Mr. N. Chatterjee ... For the State.

Both the parties are present.

Mr. Chakraborti, learned Advocate appearing for

the petitioner submits that the issue involved in this

writ petition is covered in favour of the petitioner by

some reported judgments and copies of which have

been handed over to Mr. Ghosh, learned Advocate

appearing for the State, who will consider the same.

List this matter as "To Be Mentioned" on 3rd May,

2023.

( Md. Nizamuddin, J. )