C&Cr vs Rumpa Paramanick & Ors
2023 Latest Caselaw 2411 Cal

10.04.2023 Item No.503

Aloke F.M.A.T. (MV) 128 of 2023 with CAN 1 of 2023 The Oriental Insurance Co. Ltd.

C&CR

Vs.

Rumpa Paramanick & Ors.

Mr. Parimal Kr. Pahari ... for the appellant-insurance company

It is found from the report of the

additional stamp reporter dated 23rd March,

2023 that report as to whether the appeal has

been filed within time could not be furnished

due to want of certified copy of the impugned

order.

Mr. Parimal Kr. Pahari, learned

advocate for the appellant-insurance company

submits that the insurance company has

already filed the certified copy of the impugned

judgment and award on 20th March, 2023

under filing no. 1 of 2023.

Department is directed to furnish

report as to whether the appeal is filed within

the statutory period or not positively by the

next date fixed.

Let the matter appear on 17th April,

2023 at top 2 under the heading "Application"

(Bivas Pattanayak, J.)