N.G. Raman vs S. Narasingh @ Srinivas Rao & Anr
2023 Latest Caselaw 2362 Cal

05.04.2023

Court No.35

D.Hira CRA 135 of 2011

N.G. Raman Vs.

S. Narasingh @ Srinivas Rao & Anr.

Mr. Partha Chakraborty.

... for the appellant

Mr. Soumyajit Das Mahapatra, Mr. M. Sinha.

... for the OP no. 2

Mr. Pravas Bhattacharya, Mr. M.F.A. Begg.

... for the State

Argument by the parties are concluded. Let the matter be reserved for judgment.

RAI Digitally signed by RAI

CHATTOPA CHATTOPADHYAY Date: 2023.04.05

DHYAY 17:13:40 +05'30'

(Rai Chattopadhyay, J.)